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[Cites 0, Cited by 0] [Section 52A(6)] [Section 52A] [Entire Act]

State of Tamilnadu - Subsection

Section 52A(6)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)The Election Commission may nominate an Observer, who shall be an officer of the Government to watch the conduct of election or elections to a co-operative society or a group of co-operative societies within a District or a Revenue Division or a part of a Revenue Division and to perform such other functions as may be entrusted to him by the Election Commission.