Section 7A(1)(b) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

(b)if he fails to comply with the requirement of sub-section (1), or sub-section (2), of section 15, or

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