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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(7)(ii) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(ii)Candidate should obtain at least 45% marks (40% in case of candidate belonging to reserved category) in the subjects specified taken together in the qualifying examination.