Section 15(1) in Plant Quarantine (Regulation of Import into India) Order, 2003
(1)The following orders and notifications are hereby repealed, namely: -(i)Rules for regulating the import of insects into India notified under F-193/40A dated 3.2.1941(ii)Rules for regulating the import of fungi into India notified under F.16-5(I)/43A dated 10.5.43(iii)Import of cotton into India Regulations, 1972(iv)Plants, Fruits & Seeds (Regulation of Import into India) Order, 1989
