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Supreme Court - Daily Orders

Dishnet Wireless Ltd. vs Union Of India on 8 September, 2017

     ITEM NO.83                              REGISTRAR COURT. 1                     SECTION XIV

                                    S U P R E M E C O U R T O F I N D I A
                                            RECORD OF PROCEEDINGS
                                   BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                          No(s).    15870/2017

     DISHNET WIRELESS LTD.                                                         Petitioner(s)

                                                           VERSUS

     UNION OF INDIA                     & ANR.                                     Respondent(s)


     Date : 08-09-2017 This petition was called on for hearing today.

     For Petitioner(s)
                                            Ms. Neha Agarwal, Adv.
                                            Mr. E. C. Agrawala, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Ld. Advocate, Mr. Anmol Chandan, appearing on behalf of Mr. G.S. Makkar, Advocate-on-record appears for respondent No.1. He seeks time to file vakalatnama and counter affidavit. Vakalatnama be filed within one week and counter affidavit be filed within four weeks thereafter.

The Ld. Advocate, Mr. Prashant Bezboruah, appearing on behalf of Mr. Munawwar Naseem, Advocate-on-record appears for respondent No.2. He seeks time to file vakalatnama. One week's time is granted for filing vakalatnama. The Ld. Counsel for the petitioner to serve complete set of pleadings with proof of service of pleadings upon the Ld. Counsel for respondent No.2 within one week. The Ld. Counsel for respondent No.2 submits that respondent No.2 does not want to file counter affidavit.

Respondent No.3 has been served but no one has put in Signature Not Verified appearance.

Digitally signed by RUPAM DHAMIJA Date: 2017.09.14 10:45:18 IST
Reason:                  List again on 23.10.2017.

                                                                                RAJESH KUMAR GOEL
                                                                                     Registrar