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Union of India - Section

Section 13 in The National Welfare board for Seafarers Rules, 1963

13. Notice of meetings.

(1)Notice of the place and the date and time of each meeting shall be sent to the members at least fifteen days before the date of the meeting;Provided that a shorter notice may be given in cases where, in the opinion of the Chairman, the meeting has to take place urgently.
(2)A notice under sub-rule (1) may be delivered either by hand or sent by registered post to the last known address of the member.