Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 282] [Entire Act] State of West Bengal - Subsection Section 282(b) in The West Bengal Motor Vehicles Rules, 1989 (b)at any time when there is fire in the generators, pour petrol or cause or allow petrol to be poured into the petrol tank;