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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(2) in Chhattisgarh Biological Diversity Rules, 2015

(2)An unexpected vacancy in the Board shall be filled up by a fresh appointment and the person appointed to fill the vacancy shall hold office only for the remaining period of the member, in whose place he is nominated.