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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Manipur - Subsection

Section 60(2) in Manipur International University Act, 2018

(2)A person who is a member of an Authority of a University as a representative of another body whether of the University or outside, shall retain his seat on the University Authority, so long as he continues to be member of the body by which he was appointed or elected and thereafter till his successor is duly appointed.