Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(3) in Manonmaniam Sundaranar University Act, 1990

(3)No action under this section shall be taken against any person unless he has given a reasonable opportunity to show cause against the action proposed to be taken.