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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(xii) in Homoeopathy (Degree Course) Regulations, 1983

(xii)[ "Post Graduation in Homoeopathy" means a Post Graduate qualification in Homoeopathy recognised as per the provisions of the Act.] [12-13/87-CCH (Part II) dated the 24th September, 2003; and]