Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Jammu-Kashmir - Subsection Section 49(c) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011 (c)eliminating or reducing the risk of personal injury to any person or damage to property of any person during the currency of licence.
