Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(ii) in The Indian Electricity (Assam Amendment) Act, 1973 (ii)the words, brackets, figure and punctuation marks "or as the case may be, in sub-section (3) of that section" shall be deleted.
