Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Nagaland - Subsection

Section 4(2) in The Global Open University (Nagaland) Act, 2006

(2)The University, by regulation has the power to abolish or create any faculty or any course or programme of study enumerated in the schedule without causing any detriment to the interests of teachers or students concerned and any such regulation shall not be deemed as amendment of this Act.