Allahabad High Court
Dhirendra Singh vs State Of U.P. And Others on 19 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 6027 of 2004 Petitioner :- Dhirendra Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- A.P. Tiwari Respondent Counsel :- C.S.C. Hon'ble Anil Kumar,J.
As prayed by the counsel for the petitioner, list and connect along with Writ Petition No. 30934/1996 Shiv Baran Singh Vs. Basic Siksha Adhikari, Special Appeal No. 522/1999 Committee of Management Vs. State and others and Writ Petition No. 19419/1996 Bhola Ram Pal Vs. State of U.P. and others, in the next month.
Order Date :- 19.7.2010 Ravi/-