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Allahabad High Court

Dhirendra Singh vs State Of U.P. And Others on 19 July, 2010

Author: Anil Kumar

Bench: Anil Kumar

Court No. - 26

Case :- WRIT - A No. - 6027 of 2004

Petitioner :- Dhirendra Singh
Respondent :- State Of U.P. And Others
Petitioner Counsel :- A.P. Tiwari
Respondent Counsel :- C.S.C.

Hon'ble Anil Kumar,J.

As prayed by the counsel for the petitioner, list and connect along with Writ Petition No. 30934/1996 Shiv Baran Singh Vs. Basic Siksha Adhikari, Special Appeal No. 522/1999 Committee of Management Vs. State and others and Writ Petition No. 19419/1996 Bhola Ram Pal Vs. State of U.P. and others, in the next month.

Order Date :- 19.7.2010 Ravi/-