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State of Punjab - Section

Section 96 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

96.

The employees of the Corporation shall receive such allowances at the same rates and subject to the same conditions on which such allowances are paid to the employees of the Punjab Government.Note. - Nothing in this regulation shall prevent the Board from determining the rates and conditions other than those admissible to such categories of employees in the Punjab Government.