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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(3) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(3)No dealer or manufacturer shall sell or offer for sale any bio-fertilizer at a price exceeding the maximum price or rate fixed under this Act or printed on the container.