Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 177] [Entire Act]

State of Uttar Pradesh - Subsection

Section 177(v) in The General Rules (Criminal), 1977

(v)annual statement in Form No. 25 concerning witnesses in all courts;