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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(v) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(v)To claim a seat under NCC/S&G/ Sports/Ex-Servicemen and PH (OC/ BC category) the candidates belonging to SC/ST communities should secure the minimum qualifying marks (prescribed for general category).