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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(f) in The West Bengal Council Of Higher Secondary Education Act, 1975

(f)the Director of Agriculture, West Bengal, ex-officio;
(ff)[ the Director, State Council of Educational Research and Training, West Bengal, ex-officio;] [Clause (ff) inserted by West Bengal Act 19 of 1990.]