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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(c) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(c)[ In addition to the normal charges mentioned above, Rs. 5 and Rs. 25 shall be charged extra towards A.C. charges for each 24 hours or part thereof in respect of entitled persons and non-entitled persons respectively.] [Added vide O.G.E.No. 1159/10.8.1988.]