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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Nagaland - Subsection

Section 31(7) in The Global Open University (Nagaland) Act, 2006

(7)invest the money belonging to the University including any income from trust, endowment funds etc., in such stocks, funds, shares or securities as it may, from time to time, deem fit an appropriate;