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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(3)(j) in Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act (Kerala) Rules, 2014

(j)size of holdings, ownership patterns, land distribution, number of residential houses, and public and private infrastructure and assets; and