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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 65(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)The Vice-President may resign his office QY giving notice in writing to the President under intimation to the Chief Executive Officer and such resignation, shall take effect from the date of its acceptance by the President.