Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(1) in The Bangalore Metro Railway (General) Rules, 2011 (1)The following signals shall be used for controlling the movements of trains on the Bangalore Metro Railway, namely:-(a)cab signals;(b)fixed signals; and(c)hand Signals.
