Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Uttar Pradesh - Subsection Section 43(3) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015 (3)Immediately after marking the attendance, every employee has to report for his work at the place notified by the management and prepared for work.
