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[Cites 0, Cited by 0] [Section 374(1)] [Section 374] [Entire Act]

State of Jharkhand - Subsection

Section 374(1)(iv) in Bihar Education Code, 1961

(iv)The three non-official members shall be appointed by the Inspectress of Schools, Bihar on the recommendations of the Subdivisional Officer. The Subdivisional Officer will consult the District Inspectress of Schools before making the selections, may at her option consult the District Officer or the District Education Officer.