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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2) in Panjab University Act, 1947

(2)The Government may, by notification, make [alterations in the list of offices contained in the [Schedule.] [Vide Panjab University (Amendment) Act, 1962.] ]Provided that the Number of Ex-officio Fellows shall not exceed [twelve.] [Vide Government of India Notification 29.6.1968.]