- [(1) The persons for the time being performing the duties of the offices mentioned in the list contained in the [Schedule] [Vide Panjab University (Amendment) Act, 1960.] to this Act shall be the Ex-officio Fellows of the University.](2)The Government may, by notification, make [alterations in the list of offices contained in the [Schedule.] [Vide Panjab University (Amendment) Act, 1962.] ]Provided that the Number of Ex-officio Fellows shall not exceed [twelve.] [Vide Government of India Notification 29.6.1968.]
