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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Kushal Chand & Ors vs . State Of Hp & Ors. on 26 August, 2022

Bench: Sabina, Sushil Kukreja

Kushal Chand & ors Vs. State of HP & ors.

CWP No.4397 of 2022 .

26.08.2022 Present: Ms. Kiran Dhiman, Advocate, for the petitioners.

Mr. Anil jaswal, Additional Advocate General, for respondents No.1 & 3/State.

Mr. Shashi Shirshoo, Central Government Counsel, for respondent No.4.

Notice. Mr. Anil Jaswal, learned Additional Advocate General and Mr. Shashi Shirshoo, learned Central Government Counsel, accept notice on behalf of respondents No.1 & 3 and respondent No.4, respectively and seek time to file reply.

Let notice be issued to respondent No.2 for 28th September, 2022, on taking steps within a week.

( Sabina ) Judge ( Sushil Kukreja ) Judge August 26, 2022 VH ::: Downloaded on - 26/08/2022 20:07:15 :::CIS