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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Jharkhand - Subsection

Section 69(a) in Bihar Coal Mining Area Development Authority Rules, 1988

(a)The floor of the shop shall be paved with either stone slabs (cement pointed), patent stone or cement plaster on foundation of. lime concrete or rammed brick khoa and provided with good drainage and adequated water supply for cleaning.