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State of Jharkhand - Section

Section 69 in Bihar Coal Mining Area Development Authority Rules, 1988

69. Restrictions regarding setting up Fish Shops.

- The Following steps will have to be taken for setting up fish shops within the area and only then the Chief Medical Officer will permit fishes to be sold to the consumers:-
(a)The floor of the shop shall be paved with either stone slabs (cement pointed), patent stone or cement plaster on foundation of. lime concrete or rammed brick khoa and provided with good drainage and adequated water supply for cleaning.
(b)The shop shall be fly-proof and shall have self-closing doors and windows.
(c)The shop shall be maintained in a proper state of repair and regular steps shall be taken for the sweeping, washing and disinfection of the shop to the satisfaction of the Chief Medical Officer of the Authority.
(d)The shop shall not be used by any person for residential purposes.
(e)The shop shall be well lighted and ventilated.
(f)No dogs or cats shall be allowed inside a fish stall.