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State of Haryana - Section

Section 8 in Haryana Pond and Waste Water Management Authority Act, 2018

8. Powers and duties of Executive Vice- Chairperson.

(1)The Executive Vice-Chairperson shall give administrative approval to all project estimates and accept tenders subject to concurrence of the Authority:Provided that no such concurrence shall be necessary upto such amount, as may be prescribed.
(2)The Executive Vice-Chairperson shall exercise such other powers and perform such other duties, as may be prescribed.