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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1) in Haryana Pond and Waste Water Management Authority Act, 2018

(1)The Executive Vice-Chairperson shall give administrative approval to all project estimates and accept tenders subject to concurrence of the Authority:Provided that no such concurrence shall be necessary upto such amount, as may be prescribed.