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[Cites 0, Cited by 0] [Section 108(1)] [Section 108] [Entire Act]

State of Andhra Pradesh - Subsection

Section 108(1)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)roof and pave the whole or any portion of it or pave any portion of the floor with such material as will in the opinion of the Gram Panchayat secure imperviousness and ready cleansing;