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State of Rajasthan - Section
Section 42 in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998
42. Power to relax Rules.
- In exceptional cases where the Administrative Department of the Government is satisfied that operation of the Rules relating to age or regarding requirement of experience for recruitment causes undue hardship in any particular case or where the Government is of the opinion that it is necessary or expedient to relax any of the provisions of these Rules with respect to age or experience of any persons, it may with the concurrence of the Department of Personnel and in consultation with the commission by orders dispense with or relax the relevant provisions of these Rules to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner, provided that such relaxation shall not be less favourable that the provisions already contained in these rules. Such cases of relaxation shall be referred to the Commission by the Administrative Department concerned :Provided that relaxation in the prescribed period of service or experience under this rule shall only be granted to the extent of 1/3 period of the service or experience prescribed for promotion to any post before holding the meeting of the Departmental Promotion Committee.[Schedule I] [Substituted by Notification No. G.S.R. 121, dated 7.3.2013 (w.e.f. 4.5.1998).](Posts in State Service)Group-A General| S. No. | Name of Post | Source of Recruitment withPercentage | Minimum Qualification & Experience fordirect recruitment | Post from which Promotion is to bemade | Minimum Qualification & Experience ForPromotion | Remarks | |
| Direct | Promotion | ||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 1. | Principal, Gram Sevak TrainingCenter | _ | 100% | _ | Lecturer | 10 years' experience on the postmentioned in column No. 6. | - |
| 2. | Lecturer | - | 100 | - | Assistant Secretary, Zila Parishad | (1) Post Graduate Degree from anUniversity established by law in India in Economic or PoliticalScience or Public Administration.(2) 5 years', experience onthe post mentioned in Column No. 6. | In case of non availability of suitable candidates, promotions shall be made on the basis of tenure (not less than the length required for promotion as Assistant Secretary) served as on the post of Instructor/Panchayat Extension Officer or Assistant Programme Officer (APO). |
| Group-B Engineering | |||||||
| 1. | Additional Chief Engineer | - | 100 | - | Superintending Engineer | 2 year's experience on theestablished by law in India or qualification declared postmentioned in column No. 6 | - |
| 2. | Superintending Engineer | - | 100 | - | Executive Engineer | Degree in civil orAgricultural Engineering with 3 year's experience on thepost mentioned in column No. 6. | - |
| 3. | Executive Engineer- | - | 100 | - | Assistant Junior | Person having degreein Agriculture or civil EngineeringOrqualification declared equivalent thereto by the StateGovernment with 5 years experience or Diploma civil from a recognized institution with 15 years experience on the post mentioned in columnNo. 6. | - |
| 4. | Assistant Engineer | 50% Post of Assistant Engineer shall be filled through combined competitive examination in accordance with the provisions of the Rajasthan State Engineering Services (Direct Recruitment by combined competitive Examination) Rules 1991 | 20% from Junior Engineer Degreeholder and 30% from Junior Engineer Diploma (Civil)holder | Decree in Civil/Agricultural Engineering from an University established by law in India or qualifications declared equivalent thereto by the State Government | 1. Junior Engineer DegreeHolder2. Junior Engineer Diploma (Civil)Holder) | Person having degree inAgriculture or civil Engineering or qualification declared equivalent thereto bythe State Government with 3 years experience or Diploma(Civil) form a recognized institution with 10 years experience on the post mentioned in column 6. | - |
| S. No. | Name of Post | Source of Recruitment withPercentage | Minimum Qualification & Experience fordirect recruitment | Post from which Promotion is to bemade | Minimum Qualification & Experience ForPromotion | Remarks | |
| Direct | Promotion | ||||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| [1] [Substituted 'Assistant Secretary Zila Parishad' by Notification No. G.S.R. 124, dated 15.12.2015 (w.e.f 4.5.1998).] | Assistant Secretary | - | 100% out of which 75% from Instructor/ PanchavatExtension Officer 25% from APO | - | Instructor/Panchayat Extension Officcr/APO | Graduate from an University established by lawin India with 5 years experience as Instructor/ PanchayatExtension Officeror10 years as Assistant Programme Officer (APO) | - |
| 2 | Instructor/Panchayat Extension Officer | - | 100 % | - | Village level worker selected under theRajasthan Panchayati Raj Rules, 1996 | (a) Village Level Worker who has been working assenior Village Level Worker for at least 5 years continuously ina substantive or officiating capacity(b) Has completed 10 years service as villagelevel workers.(c) Has passed Village Level Worker’straining in both basic and extension recognized by the StateGovernment | - |
| 3 | Assistant Programme Officer | 85 | 15 | MBA or equivalent degree from an Universityestablished by law in India or a qualification recognized asequivalent thereto by the State Government.andGraduate from an University established by law in India with“0” or higher level certificate course conducted byDOEACC under the control of Department of Electronics, Governmentof IndiaorGraduate in Computer Science/Computer Applications orElectronics from an University established by law in India.orPost Polytechnic Diploma in Computer Application or 3 yearsDiploma in Computer Science & Engineering from a polytechnicinstitution recognized by the Government.ORGraduate from an University established by law in India withDiploma in Computer Science/Computer Applications from anuniversity established by law in India or of an institutionrecognized by the Government.ORGraduate from an University established by law in India withComputer Operator & Programming Assistant (COPA)/ DataPreparation and Computer Software (DPCS) Certificate Organizedunder National State Council of Vocational Training Scheme.[Certificate Course in information Technology (RSCIT)conducted by Vardhaman Mahaveer Open University, Kota under control ofRajasthan Knowledge Corporation Limited.] [Added by Rajasthan Notification No. G.S.R. 10, dated 13.5.2013 (w.e.f. 4.5.1998).] | Village Level Worker selected under theRajasthan Panchayati Raj Rules, 1996 | 7 years experience as Village Level Workerhaving requisite qualification prescribed for the directrecruitment. | If suitable and eligible candidates are notavailable against promotion quota the vacant post filled up bythe direct recruitment. |
| 4 | Accounts Assistant | 100 | - | Graduate in commerce/CA (inter)/ICWA (Inter)/CS (inter) froman University/institutions established by law in India,and"O" or Higher Levelcertificate course conducted by DOEACC under control of theDepartment of Electronics, Government of India.orComputer Operator , & Programming Assistant (COPA)/ DataPreparation and Computer Software (DPCS) certificate organizedunder National/State Council of Vocational Training Scheme.orDiploma in Computer Science/Computer Applications from anUniversity established by law in India or from an institutionrecognized by the Government.orDiploma in computer Science & Engineering from apolytechnic institution recognized by the Government.orCertificate Course in Information Technology (RSCIT) conductedby Vardhaman Mahaveer Open University, Kota under control ofRajasthan Knowledge Corporation Limited. | - | - | - |
| 5 | Coordinator Training | 100 | - | Graduate from any discipline or equivalentqualification from an University establish-hed by law in India | - | - | Preference shall be given to graduate in SocialWork Rural Development/PG Diploma in Rural Development. |
| 6 | Coordinator IEC | 100 | - | Graduate from anydiscipline or equivalent qualification from an Universityestablish-hed by law in IndiaandDiploma in Journalism | - | - | Preference shall be given to the candidatehaving 5 year experience in Publicity, Information, Communicationand Educational Activities. |
| 7 | Coordinator Supervision | 100 | - | Graduate from any discipline or equivalentqualification from an University establish-hed by law in India | - | - | Preference shall be given to the candidatehaving graduation in Social Work/Rural Development LAW or PGDiploma in Rural Development. |
| 8 | Driver | 90 | 10 | Educated upto VIIIClass and having valid license to drive a light or heavytransport vehicles as per requirement of the head of departmentand 3 years’ experience as driver and must have:—(i) Sight 6x6 withor without glasses; and(ii) Knowledge of road side repairs of vehicle and efficiencyin driving to be examined through a trade test by the AppointingAuthority. | Member of the class IV service of the Department concerned. | Educated upto VIIIClass and having valid license to drive a light or heavytransport vehicles as per requirement of the head of departmentand 3 years' experience as driver and must have:—(i) Sight 6x6 withor without glasses; and(ii) Knowledge of road side repairs of vehicleand efficiency in driving to be examined through a trade test bythe Appointing Authority. |
| 1(a)2(b) | Junior Engineer[Degree Holder]Junior Engineer [Diploma (Civil) Holder] | 100100 | - | (a) Decree in CivilOR Agriculture Engineering from an University established by lawin India or qualifications declared equivalent thereto by theGovernment(b) Diploma in Civil Engineering from arecognized Institution or Diploma in Civil Engineering recognizedby Institution of Engineers for the purpose of exemption fromstudentship examination | -- | -- | -- |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 |
| 1 | Computer Instructor (PR) | 100 | - | (1) Graduate withComputer Science or Electronics and Communication or InformationTechnology from an University established by law in India.or3 year's Diploma inComputer Application from an Institution recognized by theGovernment.orGraduate from anUniversity established by law in India with “A” LevelCertificate course conducted by the DOEACC under the control ofDepartment of Electronics, Government of India.and(2)2 year's working experience of computeroperations in a Government Organization/ Government undertakings/Public Limited/ Private Limited company. | - | - | - |