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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(b) in Manonmaniam Sundaranar University Act, 1990

(b)With effect on and from the date specified in the order under clause (a), the person specified in such order shall become employees of the Manonmaniam Sundaranar University and shall cease to be employees of the Madurai Kamaraj University.