Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Arunachal Pradesh - Subsection Section 30(2) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014 (2)Ex-officio members(i)Deputy Commissioner/ADC - Chairman;(ii)DHO/District Marketing Officer-Vice- Chairman(iii)DAO(iv)DVO(v)ARCS(vi)DFDO.(vii)SDHOs shall function as Marketing Manager-cum-Secretary/HDO Headquarter.(viii)Assistant Marketing Managers or HMOs
