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State of Arunachal Pradesh - Section

Section 30 in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

30. Constitution of the Committee in Districts.

(1)The District Committee shall consist of the following members of whom 8 (eight) shall be ex-officio members and two non-official members.
(2)Ex-officio members
(i)Deputy Commissioner/ADC - Chairman;
(ii)DHO/District Marketing Officer-Vice- Chairman
(iii)DAO
(iv)DVO
(v)ARCS
(vi)DFDO.
(vii)SDHOs shall function as Marketing Manager-cum-Secretary/HDO Headquarter.
(viii)Assistant Marketing Managers or HMOs
(3)The two non-official member shall be appointed by the State Government out of a panel of names duly recommended by the Deputy Commissioner concerned to be filled in the manner provided hereunderOne non-official member from the producers of the notified market area; and
(sic)non-official member from the traders (sic) under section 37 from the notified (sic) area.