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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(2)The fee for affiliation of an institution shall be Rs. 250/- for each course of study to be paid at the time when affiliation is first granted and such annual affiliation renewal fee with respect to each course of study as may be prescribed by the Board from time to time subject to a minimum of Rs. 50/- for each course of study.