Section 5(1) in The Orissa Children's and Women's Welfare Service Rules, 1989
(1)Vacancies in each grade of the Service shall be reserved for candidates belonging to the Scheduled Castes and Scheduled Tribes as per the provisions of the Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and the Rules framed thereunder and shall be filled up in the manner provided in the said Act and Rules.
