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State of Odisha - Section

Section 5 in The Orissa Children's and Women's Welfare Service Rules, 1989

5. Reservation of vacancies.

(1)Vacancies in each grade of the Service shall be reserved for candidates belonging to the Scheduled Castes and Scheduled Tribes as per the provisions of the Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and the Rules framed thereunder and shall be filled up in the manner provided in the said Act and Rules.
(2)Vacancies in the Junior Grade posts which are filled up by direct recruitment shall also be reserved for such categories of persons and to such extent as may be determined by Government from time to time.