Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(2)in the case of any firm,-
(a)upon any one or more of the partners; or
(b)at the principal place at which the partnership business is carried on, upon any person having control or management of the partnership business at the time of service;