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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2)(b) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(b)at the principal place at which the partnership business is carried on, upon any person having control or management of the partnership business at the time of service;