Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Jharkhand - Subsection Section 45(1) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (1)The procedure for obtaining an Adoption Order from the court concerned would be as provided in Adoption Regulations.
