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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(6) in Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006

(6)No investment will be considered towards capitals cost or additional capital cost for ARK and/or tariff determination unless it has been approved by the Commission under annual investment plan