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[Cites 0, Cited by 0] [Section 121(3)] [Section 121] [Entire Act]

State of Rajasthan - Subsection

Section 121(3)(f) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(f)Any revenue grant received from the State Government other than the subsidy under Section 65 of the Act