The Superintendent shall keep, or cause to be kept, the following records:(i)a register of prisoners admitted;(ii)a book showing when each prisoner is to be released;(iii)a punishment book for the entry of the punishments inflicted on prisoners for a prison offences;(iv)a visitor's book for the entry of any observation made by the visitors touching any matters connected with the administration of the prison;(v)a record of the money and other articles taken from prisoners and all such other records as may be prescribed by rules.
