Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Sikkim - Subsection Section 11(v) in The Sikkim Prisons Act, 2007 (v)a record of the money and other articles taken from prisoners and all such other records as may be prescribed by rules.
