Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Greater Bengaluru City Corporation - Section 92(4) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (4)The nodal officer shall be the convener of the Area Sabha meetingsand shall convene the meeting in consultation with the Area SabhaRepresentative.
